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Delhi High Court Finds Father Guilty of Rape - (05 Oct 2017)

Delhi High Court while upholding a trial court order to sentence a man to life imprisonment for raping his nine-year-old daughter has said that “the testimony of the prosecutrix (the victim), if well-founded and trustworthy, is by itself sufficient to convict the accused”.

Tags : DELHI HIGH COURT   RAPE   FATHER  

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