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SC Dismisses Petition Seeking Fulfillment of Promises Made During Telangana 's Creation - (30 Sep 2015)

SC has dismissed petition filed by S Venu Gopala Chary, seeking direction to Centre to make good financial and material assistance that was promised at time of Telangana 's creation.

Tags : SC  TELANGANA  S VENU GOPALA CHARY  

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