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Justice Jayant Patel’s Transfer Decision Was Unanimous: Supreme Court - (04 Oct 2017)

Supreme Court while dealing with the controversy over Justice Jayant Patel's transfer from Karnataka High Court to Allahabad High Court has said that the decision to transfer him was unanimous and taken after deliberations on inputs received from HCs concerned.

Tags : SUPREME COURT   JUSTICE JAYANT PATEL   KARNATAKA HIGH COURT   ALLAHABAD HIGH COURT  

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