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Bombay High Court Refuses to Grant Stay on TRAI Decision to Cut Interconnect Usage Charge - (03 Oct 2017)

Bombay High Court has refused to grant a stay on the telecom regulator’s decision to slash the interconnect usage charge by 57% from next month, and set November 15 as the start of final hearing, thereby dealing a setback to India’s older telcos while leaving new entrant Reliance Jio relieved.

Tags : BOMBAY HIGH COURT   TRAI   INTERCONNECT USAGE CHARGE  

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