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Madras High Court Plays Messiah for Children Suffering From LSD - (03 Oct 2017)

Madras High Court has come to the rescue of children suffering from Lysosomal Storage Disorders (LSD), a group of over 50 genetically inherited and potentially fatal disorders, by constituting a committee of medical experts to submit a report by October 23 on the kinds of treatment as well as supportive care available for such children in the State and the efficacy of such treatment.

Tags : MADRAS HIGH COURT   LSD  

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