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Jawaharlal Nehru Technological University, Kakinada Faculty Wins Fourth Patent for Microbes - (30 Sep 2015)

JNTUK faculty, Ramesh Malothu, has achieved fourth patent on Microbial Type Culture Collection and Gene Bank (MTCC) microbial culture deposition on ‘Mutant Aspartate Kinase Gene from Coryne Bacterium Species along its application for production of L-Lysine.

Tags : JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY   KAKINADA FACULTY  FOURTH PATENT FOR MICROBES  RAMESH MALOTHU  

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