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Bombay High Court: LBT Leviable On SIM Cards & Recharge Coupons, Not On E-Recharge - (28 Sep 2017)

Bombay High Court has held that Local Body Tax (LBT) cannot be levied on e-recharge, but leviable on SIM cards and recharge coupons once those enter within the municipal limits of any part of the state.

Tags : BOMBAY HIGH COURT   LOCAL BODY TAX  

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