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Government Exempts Receipts from FIFA Under-17 Football World Cup from Income Tax Net - (28 Sep 2017)

Central Government has notified income tax relief to FIFA under-17 Football World Cup which will run from October 6 to 28 by exempted the World Cup as the international sporting event, FIFA as the person, and the specified income arising to both event and the Association from the income tax net.

Tags : FIFA UNDER-17 FOOTBALL WORLD CUP   TAX EXEMPTION  

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