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CBEC: No Refund of Unutilised Input Tax Credit on Corduroy Fabrics Supply - (26 Sep 2017)

Central Board of Excise and Customs (CBEC) has notified that refund cannot be allowed on unutilised input tax credit on corduroy fabrics supply under the new Goods and Services Tax laws.

Tags : CENTRAL BOARD OF EXCISE AND CUSTOMS   INPUT TAX CREDIT   CORDUROY FABRICS  

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