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Madras High Court: Restore Shola Forests - (05 Aug 2015)

Madras High Court has said that it has decided to give top priority to restoration of Shola forests (patches of stunted evergreen moist broad leaf forests) in Kodaikanal, the Nilgiris, Palani and the entire Western Ghats in the State.

Tags : MADRAS HIGH COURT   SHOLA FORESTS  

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