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Bombay HC to Maharashtra Government: Decide on Proper Facilities for Kids Staying With Women Inmates - (25 Sep 2017)

Bombay High Court has directed the Maharashtra Government to take a decision on making arrangements for proper upkeep of children staying in prisons across the State with their mothers who are either under trials or convicts.

Tags : BOMBAY HC   MAHARASHTRA GOVERNMENT   WOMEN INMATES  

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