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We are not gods, says Supreme Court, Dismisses Plea to Abolish Mosquitoes - (25 Sep 2017)

Supreme Court has expressed its helplessness when a Petitioner sought the Apex Court's directions to "abolish" mosquitoes from the country. The Apex Court said: "What you are asking us to do, only God can do. Do not ask us to do things which only the God can do. We are not Gods."

Tags : SUPREME COURT   MOSQUITOES  

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