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Supreme Court on Nirbhaya Fund: Put System in Place - (25 Sep 2017)

Supreme Court has expressed displeasure over disbursal of the Nirbhaya Fund and said that an “unhappy state of affairs” prevails on the issue since there is a “lot of confusion” in the absence of clarity on who is responsible for paying compensation to sexual assault victims, and at what stage it has to be paid.

Tags : SUPREME COURT   NIRBHAYA FUND  

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