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Punjab and Haryana High Court Grants Bail to Rapists for Girl's 'promiscuous attitude' - (25 Sep 2017)

Punjab and Haryana high court has granted bail to three convicts in the infamous blackmailing and gang rape case of a student of OP Jindal Global University at Sonipat while observing that woman's statement offered an alternate conclusion of "misadventure stemming from a promiscuous attitude and a voyeuristic mind".

Tags : PUNJAB AND HARYANA HIGH COURT   PROMISCUOUS   RAPE  

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