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Orissa High Court Issues Notice to CBI on Judge's House Trespassing Case - (25 Sep 2017)

Orissa High Court has issued show cause notice to the CBI asking it to reply as why the agency sleuths entered the house of sitting HC judge Justice CR Dash on September 19 late night. In addition to CBI both the State and the Central Government have also been issued notices on the matter.

Tags : ORRISA HIGH COURT   CBI   HOUSE TRESSPASSING  

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