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Supreme Court Dismisses Essar’s Plea Challenging Special Court's Jurisdiction - (30 Sep 2015)

Supreme Court has dismissed pleas of Essar Teleholdings Ltd and its promoters questioning Special CBI court's jurisdiction to hold trial against them in case arising out of inquiry in 2G spectrum scam, saying their submissions have been rejected earlier.

Tags : SUPREME COURT  ESSAR TELEHOLDINGS LTD   2G SPECTRUM SCAM  

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