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JGLS Rape Case: Punjab & Haryana HC Suspends Sentence of Convicts - (22 Sep 2017)

Punjab and Haryana High Court has suspended the sentence awarded to three law students from Jindal Global Law School who were convicted for blackmailing and gang raping a student of the same University for about two years.

Tags : PUNJAB AND HARYANA HIGH COURT   JINDAL GLOBAL LAW SCHOOL  

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