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Delhi High Court Asks DUSU to Clean up Its Mess Before Diwali - (22 Sep 2017)

Delhi High Court rapped the newly-elected president of Delhi University Students Union (DUSU) Rocky Tuseed and other candidates for defacing public property during the polls this year and stated that no effort would be spared to make the city clean for Diwali.

Tags : DELHI HIGH COURT   DELHI UNIVERSITY STUDENTS UNION  

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