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Delhi HC: 'DDA' For 'Delhi Development Authority' Also Stands For ‘Don’t Do Anything’ - (22 Sep 2017)

Delhi High Court has directed Delhi Development Authority (DDA) to streamline the legal decisions which are taken, in terms of a policy to be framed, as to whether or not a court case should or should not be filed/contested.

Tags : DELHI HIGH COURT   DELHI DEVELOPMENT AUTHORITY  

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