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CIC Orders Inquiry Into Notes Exchanged at Delhi Post Office Branches - (20 Sep 2017)

Central Information Commission has ordered an inquiry into the exchange of old currency notes after demonetisation at post office branches in Pinto Park and the Air Force area in south Delhi after an RTI applicant raised suspicion of fraud and irregularities in the exchange of currency.

Tags : CENTRAL INFORMATION COMMISSION   NOTE EXCHANGE  

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