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Punjab and Haryana HC Constitutes 3-Member SIT Over Haryana Judicial Exam Leak - (19 Sep 2017)

Punjab and Haryana High Court has constituted a three-member Special Investigation Team (SIT) to look into the alleged leakage of Haryana Judicial Service Examination.

Tags : PUNJAB AND HARYANA HIGH COURT   HARYANA JUDICIAL EXAM LEAK  

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