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Supreme Court Puts on Hold Takeover of Raghunath Temple - (15 Sep 2017)

Supreme Court has stayed the takeover of Raghunath temple of Kullu by Himachal Government and provided relief to Maheshwar Singh, scion of royal family of Kullu, who refused to accept Himachal government's decision to form a temple trust.

Tags : SUPREME COURT   RAGHUNATH TEMPLE  

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