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Madras High Court: Teachers Strike is a Reason for TN Students’ Poor NEET Performance - (14 Sep 2017)

Madras High Court, while censuring government teachers who are boycotting classes as part of their protest demanding implementation of Seventh Pay Commission recommendations, has said such boycotts and strikes by teachers were also a primary reason for government school students' low marks in NEET.

Tags : MADRAS HIGH COURT   SEVENTH PAY COMMISSION  

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