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Madras HC to CMO: Hoist National Flag, Salute It, Sing National Anthem For A Week - (14 Sep 2017)

Madras High Court has directed Chief Medical Officer of a government hospital at Ambur of Tamil Nadu, who was booked for insulting the national flag, to hoist the Tricolour at the hospital, salute it and sing the national anthem everyday for a week as a condition of his anticipatory bail.

Tags : MADRAS HIGH COURT   NATIONAL ANTHEM  

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