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Delhi High Court Terms Hauz Khas Village ‘A Ticking Timebomb’ - (14 Sep 2017)

Delhi High Court, appalled at the violation of laws and safety measures by the restaurants, pubs, bars and cafes in Hauz Khas village and how civic agencies had turned a blind eye to all of it, has termed the posh hangout and party address of South Delhi “a ticking time-bomb”.

Tags : DELHI HIGH COURT   HAUZ KHAS VILLAGE  

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