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Supreme Court Issues Contempt Notice to Assam Public Works President - (14 Sep 2017)

Supreme Court has issued a contempt notice to Assam Public Works (APW) President Aabhijeet Sarmah, rapping him for “disclosing information” regarding National Register of Citizens (NRC) update process during a recently held press conference.

Tags : SUPREME COURT   ASSAM PUBLIC WORKS PRESIDENT  

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