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Supreme Court: No Application from Medical Colleges for Grant of LOP for 2017-18 Shall Be Entertained - (14 Sep 2017)

Supreme Court has directed Government that no petition shall be entertained from any medical institution/ college/ society/ trust or any party for grant of Letter Of Permission (LOP) for the academic session 2017-2018.

Tags : SUPREME COURT   MEDICAL COLLEGES  

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