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Pakistan Supreme Court Accepts Nawaz Sharif Family's Plea Against Disqualification - (13 Sep 2017)

Pakistan's Supreme Court has accepted a plea to form a five-judge bench to hear the review petitions of ousted Prime Minister Nawaz Sharif, his children, son-in-law and Finance Minister Ishaq Dar challenging his disqualification in Panama Papers scandal.

Tags : SUPREME COURT   NAWAZ SHARIF  

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