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U.S. Supreme Court Temporarily Restores Trump’s Refugee Travel Ban - (12 Sep 2017)

U.S. Supreme Court has issued a short-term order restoring President Donald Trump’s ban on thousands of refugees seeking entry to the country. The order puts a Lower Court ruling on hold until the High Court decides whether to grant the administration’s request for a longer-term order.

Tags : U.S. SUPREME COURT  

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