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SEBI Orders Attachment of 134 Properties of Saradha Realty - (29 Sep 2015)

Securities and Exchange Board of India (SEBI) has ordered attachment of 134 properties of Saradha Realty and its Managing Director Sudipta Sen to recover Rs 774 crore which was collected illegally from investors by the company .

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA  SARADHA REALTY  

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