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Supreme Court Orders Jaypee Infratech to Deposit Rs 2,000 Crore by Oct 27 - (11 Sep 2017)

Supreme Court has asked Jaypee Infratech to deposit Rs 2,000 crore by October 27. The Apex Court has restrained Jaypee MD and other directors from flying abroad and has sought a resolution plan from the professional in 45 days.

Tags : SUPREME COURT   JAYPEE INFRATECH  

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