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NGT Serves Notice to Centre Seeking Stay on Lakhwar Project - (29 Sep 2015)

National Green Tribunal (NGT) has sought response from Ministry of Environment and Forests, Ministry of Water Resources and Uttarkahand Jal Vidyut Nigam, on plea challenging construction of 300 MW Lakhwar multi-purpose project being built by Uttarakhand Jal Vidyut Nigam Limited (UJVNL).

Tags : NATIONAL GREEN TRIBUNAL   LAKHWAR PROJECT  MINISTRY OF ENVIRONMENT AND FORESTS   MINISTRY OF WATER RESOURCES  UTTARKAHAND JAL VIDYUT NIGAM  

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