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Enforcement date of Indian Institutes of Information Technology (Public-private Partnership) Act, 2017- (Ministry of Human Resource Development) (06 Sep 2017)

MANU/HRDT/0042/2017

Education

In exercise of the powers conferred by sub-section (2) of section 1 of the Indian Institutes of Information Technology (Public-private Partnership) Act, 2017 (23 of 2017), the Central Government hereby appoints the 6th day of September, 2017 as the date on which the provisions of the said Act shall come into force.

Tags : ENACTMENT   ENFORCEMENT   DATE  

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