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#GST Council Alters Tax Rates for Over 40 items - (11 Sep 2017)

GST Council has slashed tax rates for Walnuts, broom, clay idols custard powder, idly-dosa batter, rubber bands, raincoat, dhoop batti, saree fall, corduroy fabric, computer monitors, table and kitchenware, prayer beads. Khadi sold at KVIC outlets and clay idols have been exempted from levy of GST.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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