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NGT: Seize Illegal Sound Systems from Marriage Halls - (29 Sep 2015)

National Green Tribunal (NGT) has ordered Pune Municipal Corporation (PMC) and police to take immediate possession of all illegally operated Dolby sound systems as well as vehicles modified/mounted with such systems from marriage halls located along DP Road between Mhatre Bridge and Rajaram Bridge.

Tags : NATIONAL GREEN TRIBUNAL  PUNE MUNICIPAL CORPORATION  

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