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Delhi HC Restrains Baba Ramdev’s Patanjali Ayurved From Airing Ad Offending Dettol’s Goodwill - (08 Sep 2017)

Delhi High Court has directed Baba Ramdev’s Patanjali Ayurved from airing a commercial for its soap which it prima facie found to be disparaging to the goodwill of Dettol being manufactured by Reckitt and Colman.

Tags : DELHI HIGH COURT   PATANJALI  

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