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SC Orders CBI Probe into Mysterious Death of Karnataka Cop M.K. Ganapathy - (08 Sep 2017)

Supreme Court has ordered Central Bureau of Investigation (CBI) to look into the death of Mr. M.K. Ganapathy, a Deputy Superintendent of Karnataka Police, and complete its investigation, as far as possible, within three months.

Tags : SUPREME COURT   M.K. GANAPATHY  

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