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Allahabad High Court Stays Demotion of SC, ST Staff - (05 Aug 2015)

While entertaining a plea challenging the proposed move of the State Government in policy for Quota in Promotion Policy the Allahabad High Court has stayed the demotion of SC/ST employees who were promoted under the ‘reservation in promotion policy’ during the Mayawati regime.

Tags : ALLAHABAD HIGH COURT   DEMOTION  

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