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Uttarakhand High court Revokes Dissolution of Badri-Kedar Temple Committee - (07 Sep 2017)

Uttarakhand High Court has revoked the dissolution of Badrinath-Kedarnath temple committee. The Court declared as illegal the dissolution of panel before completion of its three-year tenure without any complaint against its working.

Tags : UTTARAKHAND HIGH COURT   BADRI-KEDAR TEMPLE COMMITTEE  

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