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Govt Extends Deadline for Filing GST Returns - (06 Sep 2017)

GIC (GST Implementation Committee) has decided to extend date of GSTR 1, GSTR 2 and GSTR 3 for the month of July to 10th, 25th and 30th September 2017 respectively. It has also decided to extend date of GSTR 1, GSTR 2 and GSTR 3 for the month of August to 5th, 10th and 15th October 2017 respectively

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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