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Punjab and Haryana High Court Allows Haryana Police to Raid Gurmeet Ram Rahim's Sirsa Ashram - (06 Sep 2017)

Punjab and Haryana High court has allowed Haryana government to conduct a search and evacuation operation in Dera Sacha Sauda's Sirsa headquaretrs.

Tags : PUNJAB AND HARYANA HIGH COURT   DERA SACHA SAUDA  

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