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Delhi High Court: Defacing Delhi for DUSU Polls Warrants Action - (06 Sep 2017)

Delhi High Court has issued notices to Vice-Chancellor of Delhi University, NDMC, SDMC, Delhi police and DMRC over the extent of defacement caused by DUSU polls contestants and their supporters, and wastage of paper in the entire process.

Tags : DELHI HIGH COURT   DUSU POLLS  

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