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President Promulgates Ordinance to Raise GST Compensation Cess on Motor Vehicles - (04 Sep 2017)

President Ram Nath Kovind has promulgated an ordinance to raise the compensation cess levied luxury, sports utility and large cars under the Goods and Services tax (GST) regime to 25% from 15%.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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