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Bombay HC: Strange That Cops Insist on Custody of Radhe Maa, Not In-Laws Accused of Domestic Violence - (29 Sep 2015)

Bombay HC has said that it was a “little strange” that police insisted on custody of Sukhvinder Kaur, popularly known as Radhe Maa, and not in-laws of Nikki Gupta (woman who had filed a complaint of domestic violence), instead accused Kaur of instigating her in-laws.

Tags : BOMBAY HC  RADHE MAA  

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