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Govt Allows Tax Payers to Rectify Errors in GSTR 3B While Filing GSTR 1 and GSTR 2 - (04 Sep 2017)

Central Board of Excise and Customs (CBEC) has clarified that the tax payers can correct the errors made in GSTR 3B while filing regular returns in GSTR 1 and GSTR 2 under the current Goods and Services Tax (GST) regime.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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