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NBSA Directs Zee News to Pay Fine, Render Apology to Gauhar Raza for Branding Him 'Anti National' - (04 Sep 2017)

News Broadcasting Standards Authority (NBSA) has directed Hindi news channel Zee News to pay a fine of Rs. 1 lakh and issue a public apology to poet and scientist Mr. Gauhar Raza, for branding him as part of an ‘Afzal Premi Gang’ for reciting his poems in the ‘Shankar- Shaad Mushaira’.

Tags : NEWS BROADCASTING STANDARDS AUTHORITY   GAUHAR RAZA  

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