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Jharkhand High Court Rejects Lalu Prasad’s Transfer Petition In Fodder Scam Case - (04 Sep 2017)

Jharkhand High Court has rejected RJD supremo Lalu Prasad’s plea to transfer a case related to fodder scam from a special CBI judge’s court to another court.

Tags : JHARKHAND HIGH COURT   LALU PRASAD  

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