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Allahabad HC Constitutes Fact-Finding Team to Visit Hospital & Inspect Infrastructure - (04 Sep 2017)

Allahabad High Court has constituted a fact finding committee of Secretary, Uttar Pradesh State Legal Services Authority, and directed it to visit Gorakhpur’s BRD Medical College and Hospital to take note of the infrastructure there.

Tags : ALLAHABAD HIGH COURT   BRD MEDICAL COLLEGE  

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