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Kenyan Supreme Court Annuls Uhuru Kenyatta Election Victory - (04 Sep 2017)

Kenya’s Supreme Court has declared Uhuru Kenyatta’s victory in the presidential election last month invalid and ordered a new vote to be held within 60 days. The six-judge bench ruled 4-2 in favour of a petition which claimed that electronic voting results were hacked and manipulated.

Tags : KENYA SUPREME COURT   UHURU KENYATTA  

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