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Supreme Court Imposes Curbs on Karti Chidambaram's Foreign Travel - (04 Sep 2017)

Supreme Court has asked Karti Chidambaram not to go abroad till September 11 and permitted CBI to furnish details of his interrogation in case relating to alleged irregular FIPB nod for investment of Rs 305 crore in INX Media in 2007.

Tags : SUPREME COURT   KARTI CHIDAMBARAM  

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